Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Chattisgarh - Subsection

Section 1(ii) in The Chhattisgarh High Court Establishment (Appointment and Conditions of Service) Rules, 2003

(ii)They shall apply to all the Officers and Employees of the establishment of the High Court of Chhattisgarh.