Madhya Pradesh High Court
The State Of Madhya Pradesh vs Cox India Limited Thr. on 3 October, 2017
1
W.P. No.6619/2017
03/10/2017
Shri Yogesh Chaturvedi, learned Government Advocate
for the petitioner/State.
Issue notice to the respondent on payment of process
fee by the RAD mode within seven working days, returnable within four weeks.
List this case after four weeks along with WP No. 5863/2017.
(S.A. Dharmadhikari) Judge rahul