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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Puducherry - Subsection

Section 9(5) in Pondicherry University Act, 1985

(5)Where any inspection or inquiry has been caused to be made by the Visitor, the University or the management, as the case may be, shall be entitled to appoint a representative who shall have the right to be present and be heard at such inspection or inquiry.