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Union of India - Section

Section 5 in The Customs Duties And Cesses (Conversion To Metric Units) Act, 1960

5.

Amendment of Act 7 of 1942- In the Coffee Act, 1942, (7 of 1942)
(i)in section 11, for the words "at such rate not exceeding six rupees per hundred weight", the words "at such rate not exceeding eleven rupees and eighty naye paise per quintal" shall be substituted;
(ii)in section 12, for the words "at such rate not exceeding six rupees per hundredweight", the words "at such rate not exceeding eleven rupees and eighty naye paise per quintal" shall be substituted;
(iii)in section 13, in sub-section (5), for the word "hundredweight", the word "quintals" shall be substituted;
(iv)in the proviso to section 20,-
(a)in clause (ii), for the words "two pounds avoirdupois", the words "one kilogram" shall be substituted;
(b)in clause (iii), for the words "ten pounds avoirdupois", the words "five kilograms" shall be substituted;
(c)in clause (iv), for the words "one pound avoirdupois", the words "five hundred grams" shall be substituted.