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State of Chattisgarh - Section

Section 35 in The Indira Gandhi Agriculture University, Raipur Statutes, 1987

35. Service personnel.

- The Vishwavidyalaya shall employ such other service personnel other than those hereinbefore mentioned, as may from time to time be needed to carry on the activities of the Vishwavidyalaya. The pay scales, qualifications for recruitment, conditions of services and duties to be performed by such service personnel shall be such as may be prescribed by the Board. Such service personnel shall be under the control of the respective officers (concerned) of the Vishwavidyalaya and shall be responsible to them provided that appeals against punishment and adverse application of service conditions, shall be with the authority, next above the appointing authority.D. General