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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(1)(e) in The Rajasthan Secondary Education Act, 1957

(e)'Inspecting Officer' means an Inspecting Officer of the Education Department of the State Government and includes the Deputy Director of Education, Inspector of Schools, deputy Inspector of Schools and Inspectors of Schools and deputy Inspectors of Schools under the State Government;