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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Tamilnadu - Subsection

Section 2(k) in The Tamil Nadu Regulation of Admission in Professional Courses Act, 2006

(k)"Professional Institution" means a College or School or an Institute by whatever name called, imparting professional education approved or recognized by the competent statutory body and affiliated to a University and, includes a constituent unit of a deemed to be a University imparting professional education;