Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] State of Odisha - Section Section 2 in The Registration (Orissa Amendment) Act, 1989 2. Amendment of Section 19. - In the Registration Act 16 of 1908 (hereinafter referred to as the principal Act), in Section 19, the words "and also by a true copy" shall be omitted.
