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State of Chattisgarh - Section

Section 1 in Chhattisgarh Nagar Palika Mohalla Samiti (Constitution, Functions, Powers and Procedure for Conduct of Business) Rules, 2005

1. Short Title and Commencement.

(1)These rules may be called the Chhattisgarh Nagar Palika Mohalla Samiti (Constitution, Functions, Powers and Procedure for Conduct of Business) Rules, 2005.
(2)These rules shall come into force from the date of its publication in the Official Gazette.