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[Cites 0, Cited by 0] [Section 994] [Entire Act]

Bengal Presidency - Subsection

Section 994(b) in Police Regulations, Bengal , 1943

(b)A similar committee shall also be held on arms and other ordnance stores which are found unserviceable. A report shall be drawn up in Army Form No. A. 2 and signed by each member of the committee. The committee shall come to a definite decision as to how the article came to be