Supreme Court - Daily Orders
Chuchu @ Ram @ Ramu @ Ranjeet Singh vs The State Of Uttar Pradesh on 2 June, 2020
Bench: Sanjay Kishan Kaul, K.M. Joseph
1
IN THE SUPREME COURT OF INDIA
INHERENT JURISDICTION
REVIEW PETITION (CRL) NO. /2020
(DIARY NO.1388/2020)
IN
SLP(CRL) NO.10873/2019
CHUCHU @ RAM @ RAMU @ RANJEET SINGH & ANR. Petitioner(s)
VERSUS
THE STATE OF UTTAR PRADESH Respondent(s)
O R D E R
Application for open Court hearing is rejected.
Delay condoned.
We have perused the Review Petition and record of the Special Leave Petition and are convinced that the order of which review has been sought does not suffer from any error apparent warranting its reconsideration.
The Review Petition is, accordingly, dismissed.
Pending application(s) stand(s) disposed of.
..................J. [SANJAY KISHAN KAUL] ..................J. [K.M. JOSEPH] NEW DELHI;
JUNE 02,2020.
Signature Not Verified Digitally signed by ASHA SUNDRIYAL Date: 2020.06.04 17:24:20 IST Reason: 2ITEM NO.1014 SECTION II
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
REVIEW PETITION (CRIMINAL) Diary No(s). 1388/2020 IN SLP(CRL)
NO.10873/2019
CHUCHU @ RAM @ RAMU @ RANJEET SINGH & ANR. Petitioner(s)
VERSUS
THE STATE OF UTTAR PRADESH Respondent(s)
IA No. 6114/2020 - APPLICATION FOR LISTING REVIEW PETITION IN OPEN COURT IA No. 6111/2020 - CONDONATION OF DELAY IN FILING REVIEW PETITION Date : 02-06-2020 This petition was circulated today.
CORAM :
HON'BLE MR. JUSTICE SANJAY KISHAN KAUL HON'BLE MR. JUSTICE K.M. JOSEPH By Circulation UPON perusing papers the Court made the following O R D E R Application for open Court hearing is rejected. Delay condoned.
The Review Petition is dismissed in terms of the signed order.
Pending application(s) stand(s) disposed of.
(ASHA SUNDRIYAL) (ANITA RANI AHUJA) ASTT. REGISTRAR-cum-PS ASSISTANT REGISTRAR (SIGNED ORDER IS PLACED ON THE FILE)