Section 12(1)(c) in The Barakar Electric Supply Installations Acquisition Act, 1981

[Cites 0, Cited by 0] [Section 12(1)] [Section 12] [Entire Act]

State of West Bengal - Subsection

Section 12(1)(c) in The Barakar Electric Supply Installations Acquisition Act, 1981

(c)wilfully withholds or fails to furnish to the Board or to any person authorised in this behalf by the Board any books, documents or other papers relating to the property which may be in his possession, custody or control, or

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State of West Bengal - Subsection

Section 12(1)(c) in The Barakar Electric Supply Installations Acquisition Act, 1981