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[Cites 0, Cited by 0] [Section 5(2)] [Section 5] [Entire Act]

State of Andhra Pradesh - Subsection

Section 5(2)(iii) in THE ANDHRA PRADESH FISH FEED (QUALITY CONTROL) ACT, 2020

(iii)One member not below the rank of Joint Director of Fisheries Department nominated by the Commissioner of Fisheries;