Section 3(1)(iii) in Andhra Pragathi Grameena Bank (Employees') Pension Regulations, 2018

[Cites 0, Cited by 0] [Section 3(1)] [Section 3] [Entire Act]

State of Andhra Pradesh - Subsection

Section 3(1)(iii) in Andhra Pragathi Grameena Bank (Employees') Pension Regulations, 2018

(iii)joined the service of the Bank between 1st September 1987 and 31 March 2010 and continued in service on or after the effective date but had died before one hundred twenty days after the notified date without the employee exercising an option in writing to become member of the Fund,

Legal Document View

Unlock Advanced Research with PRISMAI

State of Andhra Pradesh - Subsection

Section 3(1)(iii) in Andhra Pragathi Grameena Bank (Employees') Pension Regulations, 2018