Gujarat High Court
Indian Auto Lpg Coalition (Iac) vs Dhangadhra Prakruti Mandal & ... on 5 February, 2016
Bench: Jayant Patel, J.B.Pardiwala
C/MCA/417/2014 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
MISC. CIVIL APPLICATION (FOR REVIEW) NO. 417 of 2014
In WRIT PETITION (PIL) NO. 47 of 2011
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=
INDIAN AUTO LPG COALITION (IAC)....Applicant(s)
Versus
DHANGADHRA PRAKRUTI MANDAL & 15....Opponent(s)
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Appearance:
MR MAYUR RAJGURU, ADVOCATE for the Applicant(s) No. 1
GOVERNMENT PLEADER for the Opponent(s) No. 3 4
M/S TRIVEDI & GUPTA, ADVOCATE for the Opponent(s) No. 6 ,
9
NOTICE NOT RECD BACK for the Opponent(s) No. 10 , 13 , 15
16
NOTICE SERVED for the Opponent(s) No. 1 , 3 4 , 6 8
NOTICE UNSERVED for the Opponent(s) No. 9 , 11 12
MR AMIT M PANCHAL, ADVOCATE for the Opponent(s) No. 1
MR ASPI M KAPADIA, ADVOCATE for the Opponent(s) No. 8 ,
10
MR BIREN A VAISHNAV, ADVOCATE for the Opponent(s) No. 5 ,
14
MR DEVANG VYAS, ADVOCATE for the Opponent(s) No. 2
MR NEERAJ SONI, ADVOCATE for the Opponent(s) No. 11
MR. PARTH H BHATT, ADVOCATE for the Opponent(s) No. 2
MS ANUJA S NANAVATI, ADVOCATE for the Opponent(s) No. 7
MS MINOO A SHAH, ADVOCATE for the Opponent(s) No. 12
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CORAM: HONOURABLE THE ACTING CHIEF JUSTICE MR.
JAYANT PATEL
and
HONOURABLE MR.JUSTICE J.B.PARDIWALA
Date : 05/02/2016
ORAL ORDER
(PER : HONOURABLE THE ACTING CHIEF JUSTICE MR. JAYANT PATEL) The report is taken on record. S.O. to 26.02.2016 for further consideration.
(JAYANT PATEL, ACJ.) (J.B.PARDIWALA, J.) bjoy Page 1 of 1 HC-NIC Page 1 of 1 Created On Sun Feb 07 02:24:41 IST 2016