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[Cites 0, Cited by 0] [Section 63] [Entire Act]

State of Punjab - Subsection

Section 63(19) in The Punjab Factory Rules, 1952

(19)Any other process wherein there is risk of injury to eyes from Particles or fragments thrown off during the course of the process.][Schedule II] [Substituted by Punjab Government Notification No. G.S.R.- 94/C.A./63/48.S.142/Amd.(20)/84, dated 31st October, 1984.]