27. [ Inspection and supply of published documents [ Substituted by S.O. 1418(E), dated 28.12.2004, for Rule 27 (w.e.f. 1.1.2005).]
.-After the date of publication of the application under section 11-A, the application together with the complete specification and provisional specification, if any, the drawing, if any, and the abstract filed in respect of the application may be inspected at the appropriate office by making a written request to the Controller on payment of the fee in that behalf and copies thereof may be obtained on payment of fees specified in the First Schedule.]
