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State of Jharkhand - Section

Section 63 in Bihar Civil Court Staff (Class III and Class IV) Rules, 1992

63.

A clerk before his promotion to Supertime scale shall have to pass an examination on procedure (Civil and Criminal), Stamp Act, Court-Fee Act, Suit Valuation Act, correspondence and noting and drafting. Junior Selection Grade Typist/Stenographers may be transferred to the posts of Clerks if they pass the necessary examinations as mentioned hereinbefore.