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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Uttar Pradesh - Subsection

Section 2(1)(d) in Shri Kashi Vishwanath Special Area Development Board Varanasi Act, 2018

(d)"Building" includes any structure or part of a structure constructed with whatever material which is used or intended to be used as a place for human dwelling, or custody of livestock or property or performance of worship or for carrying on any occupation, trade or business;