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[Cites 0, Cited by 0] [Section 31A] [Entire Act]

State of Odisha - Subsection

Section 31A(2) in The Orissa Zilla Parishad Act, 1991

(2)The Council shall consist of the following members, namely:
(i)Chief Minister;
(ii)Minister in charge of Panchayati Raj;
(iii)President of Parishad.