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[Cites 0, Cited by 0] [Section 128] [Entire Act]

Union of India - Subsection

Section 128(13) in The Coal Mines Regulations, 2011

(13)Roof and sides and support shall be tested as often as necessary; and except where it is no longer necessary for purpose of support, any support loosened, broken or dislodged by or removed in any operation shall be tightened, replaced or reset with the least possible delay and particularly before persons are allowed to pass or resume work after an interruption.