Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 53] [Entire Act] Union of India - Section Section 8 in The Oaths Act, 1969 8. Persons giving evidence bound to state the truth .Every person giving evidence on any subject before a Court or person hereby authorised to administer oaths and affirmations shall be bound to state the truth on such subject.
