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State of Andhra Pradesh - Section

Section 1 in Andhra Pradesh Mineral Dealer's Rules, 2000

1. Short title and commencement.

(1)These rules may be called "The Andhra Pradesh Mineral Dealer's Rules, 2000".
(2)It extends to the entire state of Andhra Pradesh.
(3)It shall come into force on such date as the State Government may by notification in the Official Gazette notify.