Delhi High Court - Orders
Panasonic Consumer India Pvt Ltd vs Harman Electronics Pvt Ltd on 24 March, 2022
Author: Rekha Palli
Bench: Rekha Palli
$~21 (cases upto 2020 list)
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ RFA 822/2019 & CM APPL. 40886/2019
PANASONIC CONSUMER INDIA PVT LTD ..... Appellant
Through Ms.Rishika Ahuja, Adv. for
Ms.Jayshree Shukla Dasgupta, Adv.
versus
HARMAN ELECTRONICS PVT LTD ..... Respondent
Through
CORAM:
HON'BLE MS. JUSTICE REKHA PALLI
ORDER
% 24.03.2022 No time left. List on 22.08.2022.
REKHA PALLI, J MARCH 24, 2022 kk Signature Not Verified Digitally Signed By:SAURABH RAWAT Signing Date:25.03.2022 12:03:16