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[Cites 0, Cited by 0] [Section 25(2)] [Section 25] [Entire Act]

State of Chattisgarh - Subsection

Section 25(2)(a) in The Chhattisgarh Municipal Corporation Act, 1956

(a)he shall not act under this sub-section in contravention of any order of the State Government or Corporation or Mayor-in-Council prohibiting the execution or stoppage of any particular work or act; and