Section 34(6)(d) in First Statutes of the Jai Narayan Vyas University Jodhpur

[Cites 0, Cited by 0] [Section 34(6)] [Section 34] [Entire Act]

State of Rajasthan - Subsection

Section 34(6)(d) in First Statutes of the Jai Narayan Vyas University Jodhpur

(d)pays to the fund the whole or any amount from the fund for the purpose of payment of premium, the Registrar shall-

(i)if the policy has been assigned to the University under Statute 34(6) re-assign the policy in form II set forth in the schedule to the subscriber and make it over to the subscriber,

(ii)if the policy has been delivered to him/her under clause (l)(b) of the Statute 34(4) make over the policy to the subscriber:

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State of Rajasthan - Subsection

Section 34(6)(d) in First Statutes of the Jai Narayan Vyas University Jodhpur