Section 37 in The National Dental Commission Act, 2023
37. De-recognition of dental qualifications granted by dental institutions outside India.
Where, after verification with the authority in any country outside India, the Commission is of the opinion that a recognised dental qualification granted by dental institutions outside India which is included in the list maintained by it is to be de-recognised, it may, by order, de-recognise such dental qualification and remove it from the list maintained by the Commission with effect from the date of such order.
