Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] State of Jammu-Kashmir - Subsection Section 3(9) in The Prisons Act, Svt. 1977 [Jammu and Kashmir] (9)"Prohibited article" means an article the introduction or removal of which into or out of a prison is prohibited by any rule under this Act.
