Supreme Court - Daily Orders
Vittal Prabhu(D) Tr.Lrs. vs Jaum Fernandes(D) Tr.Lrs.. on 15 January, 2014
îCHAMBER MATTER SECTION IVA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
REVIEW PETITION (C) NO(s). 2971 OF 2013 IN SLP(C) 30339/2013
VITTAL PRABHU(D) TR.LRS.& ORS. Petitioner(s)
VERSUS
JAUM FERNANDES(D) TR.LRS.& ORS. Respondent(s)
Date: 15/01/2014 This Petition was circulated today.
CORAM :
HON’BLE MRS. JUSTICE GYAN SUDHA MISRA
HON’BLE MR. JUSTICE PINAKI CHANDRA GHOSE
By Circulation
UPON perusing papers the Court made the following
O R D E R
Review petition is dismissed in terms of the signed order.
(NAVEEN KUMAR) (S.S.R. KRISHNA) COURT MASTER ASSISTANT REGISTRAR (Signed order is placed on the file) IN THE SUPREME COURT OF INDIA CIVIL APPELLATE JURISDICTION REVIEW PETITION (C) NO. 2971 OF 2013 IN SPECIAL LEAVE PETITION (C) NO. 30339/2013 Vittal Prabhu (D) TR. LRs. & Ors. Petitioners VERSUS Jaum Fernandes (D) TR. LRs. & Ors. Respondents O R D E R We have carefully gone through the Review Petition and the connected papers, but we see no reason to interfere with the order impugned.
The Review Petition is, accordingly, dismissed.
..........................J. [GYAN SUDHA MISRA] ..........................J. [PINAKI CHANDRA GHOSE] New Delhi January 15, 2014