Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1]

Supreme Court - Daily Orders

Vittal Prabhu(D) Tr.Lrs. vs Jaum Fernandes(D) Tr.Lrs.. on 15 January, 2014

îCHAMBER MATTER                                             SECTION IVA


               S U P R E M E       C O U R T   O F    I N D I A
                                RECORD OF PROCEEDINGS

REVIEW PETITION (C) NO(s). 2971 OF 2013 IN SLP(C) 30339/2013

VITTAL PRABHU(D) TR.LRS.& ORS.                             Petitioner(s)

                      VERSUS

JAUM FERNANDES(D) TR.LRS.& ORS.                            Respondent(s)


Date: 15/01/2014       This Petition was circulated today.


CORAM :
            HON’BLE MRS. JUSTICE GYAN SUDHA MISRA
            HON’BLE MR. JUSTICE PINAKI CHANDRA GHOSE



                                   By Circulation



              UPON perusing papers the Court made the following
                                  O R D E R

Review petition is dismissed in terms of the signed order.

(NAVEEN KUMAR) (S.S.R. KRISHNA) COURT MASTER ASSISTANT REGISTRAR (Signed order is placed on the file) IN THE SUPREME COURT OF INDIA CIVIL APPELLATE JURISDICTION REVIEW PETITION (C) NO. 2971 OF 2013 IN SPECIAL LEAVE PETITION (C) NO. 30339/2013 Vittal Prabhu (D) TR. LRs. & Ors. Petitioners VERSUS Jaum Fernandes (D) TR. LRs. & Ors. Respondents O R D E R We have carefully gone through the Review Petition and the connected papers, but we see no reason to interfere with the order impugned.

The Review Petition is, accordingly, dismissed.

..........................J. [GYAN SUDHA MISRA] ..........................J. [PINAKI CHANDRA GHOSE] New Delhi January 15, 2014