Section 12(2)(i) in The Gujarat Electricity Duty Act, 1958

[Cites 0, Cited by 0] [Section 12(2)] [Section 12] [Entire Act]

(i)[] [Clause (e) was relettered as clause (i) by Gujarat 20 of 1968, Section 6(1) (iii).] provide for giving effect to the provisions of this Act.

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