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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of West Bengal - Subsection

Section 4(9) in The West Bengal Joint Entrance Examinations Board Act, 2014

(9)Selection of candidates shall be made on the basis of counselling process, online or otherwise adopting a single window approach:Provided that the Board may charge such counselling fees from each candidate participating in the counselling process, as may be determined by regulations.