Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 140] [Entire Act] State of Rajasthan - Subsection Section 140(1) in The Rules of Procedure and Conduct of Business in Rajasthan Legislative Assembly, 1959 (1)No demand for a grant shall be made except on the recommendation of the Governor.
