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[Cites 0, Cited by 0] [Section 19(19)] [Section 19] [Entire Act]

State of Telangana - Subsection

Section 19(19)(xiii) in Telangana State District Mineral Foundation (Trust) Rules, 2015

(xiii)District Level Nodal Functionaries of all programmes as per amended Rules 10.1.1 and 10.1.2 under the purview of DISHA: