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[Cites 0, Cited by 0] [Section 80(3)] [Section 80] [Entire Act]

State of Madhya Pradesh - Subsection

Section 80(3)(a) in The M.P. Municipal Corporation Act, 1956

(a)in his discretion dispose of by sale, letting out on hire or otherwise, any movable properly belonging to the Corporation not exceeding five hundred rupees in value;