Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 36 in The Rajasthan Gram Dan Act, 1971 36. Application of Gram Nidhi. - Subject to the provisions of this Act, Gram Nidhi shall be applied by the Gram Sabha only for the purposes of this Act. The Gram Nidhi shall be kept in such custody as may be prescribed.
