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[Cites 0, Cited by 0] [Section 63(1)] [Section 63] [Entire Act]

State of Madhya Pradesh - Subsection

Section 63(1)(iii) in The M.P. Factories Rules, 1962

(iii)Distinguishing number or mark, if any, and description sufficient to identify the lilting machine, chain, rope or the lifting tackle...........