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[Cites 0, Cited by 0] [Section 12(5)] [Section 12] [Entire Act]

State of Kerala - Subsection

Section 12(5)(c) in Kerala Panchayat Raj (Issue of Licence to Factories, Trades, Entrepreneurship activities and other services) Rules, 1996

(c)in respect of matters that may be specified by the Government by general or special order consult with the Divisional Fire Officer the precautionary measures to be taken against outbreak of fire.