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State of Uttarakhand - Section

Section 12 in The Uttarakhand Co-operative Service Rules, 2016

12. Physical Fitness.

- No candidate shall be appointed to a post in the service unless he/she be in good mental and bodily health and free from any physical defect likely to interfere with the efficient performance of his duties. Before a candidate is finally approved for appointment he shall be required to pass an examination by a Medical Board:Provided that a medical certificate of fitness will not be required from a candidate recruited by promotion.