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[Cites 0, Cited by 0] [Section 6(2)] [Section 6] [Entire Act]

State of Andhra Pradesh - Subsection

Section 6(2)(c) in Andhra Pradesh Private Security Agencies (Regulation) Rules, 2008

(c)Hearing: Should be free from hearing defects; Should be able to hear and respond to the spoken voice and the alarms generated by security equipments.