Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 8] [Entire Act] State of Assam - Section Section 4 in Assam Town and Country Planning Act, 1959 4. Registration of non-official members. - Any non-official member may at any time resign his office, provided that his resignation shall not take effect until accepted by the State Government.
