Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 379] [Entire Act]

Bengal Presidency - Subsection

Section 379(e) in Police Regulations, Bengal , 1943

(e)Intestate property taken into the charge of the police shall also be entered. (See also regulation 251.)