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[Cites 0, Cited by 0] [Section 93] [Entire Act]

State of Madhya Pradesh - Subsection

Section 93(2) in The M.P. Bhumi Vikas Rules, 1984

(2)In the case of shopping units in commercial areas and/or residential-cum-commercial buildings, the display boards shall be at the same height above the shopping arcade and shall ordinarily be 45.5 centimetres to centimetres height. The placement and size of the boards shall form a part of the bunding than permission and no change therein shall be permitted nor shall any additional boards be allowed to be displayed.