Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Bihar - Section

Section 22 in Bihar Payment of Wages Rules, 1937

22. Abstracts.

- The abstracts of the Act and of the Rules made thereunder to be displayed under Section 25 shall be in Form V.Section 26 (4)