Supreme Court - Daily Orders
Sushil Shah vs Netrapal Singh on 1 November, 2018
Bench: Abhay Manohar Sapre, Indu Malhotra
ITEM NO.6 COURT NO.9 SECTION XVI-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Transfer Petition(s)(Criminal) No.523/2018
SUSHIL SHAH PETITIONER(S)
VERSUS
NETRAPAL SINGH RESPONDENT(S)
(FOR ADMISSION and IA No.154153/2018-STAY APPLICATION and IA
No.154156/2018-EXEMPTION FROM FILING O.T.)
Date : 01-11-2018 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
HON'BLE MS. JUSTICE INDU MALHOTRA
For Petitioner(s)
Mr.Shivam Sharma, Adv.
Mr.Himanshu, Adv.
Mr.Raj Kishor Choudhary, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Issue notice.
Tag with T.P. (Crl.) No.524 of 2018.
(Ashok Raj Singh) (Chander Bala) Court Master Court Master Signature Not Verified Digitally signed by ANITA MALHOTRA Date: 2018.11.02 14:34:33 IST Reason: