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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Rajasthan - Subsection

Section 13(1) in The Nathdwara Temple Rules, 1973

(1)An ordinary meeting may, with the consent of a majority of the members present, be adjourned from time to time but no business shall be transacted at an adjourned meeting other than that left un-disposed of at the meeting from which the adjournment took place.