Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 81(1)] [Section 81] [Entire Act] State of Uttar Pradesh - Subsection Section 81(1)(f) in The U.P. Water Supply and Sewerage Act, 1975 (f)to do any other thing necessary for the purposes of this Act or any rule or regulation or bye-law :