Delhi High Court - Orders
Umar Khalid vs Jawahalal Nehru University on 23 January, 2024
Author: C.Hari Shankar
Bench: C.Hari Shankar
$~21 & 22
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 7406/2018
UMAR KHALID ..... Petitioner
Through: None.
versus
JAWAHALAL NEHRU UNIVERSITY ..... Respondent
Through: Ms. Ginny J. Rautray, Mr.
Navdeep Singh, Mr. Ranvijay
Singh & Ms. Devika Thakur,
Advocates.
+ W.P.(C) 7464/2018 and C.M. No.28574/2018
ANIRBAN BHATTACHARYA ..... Petitioner
Through: None.
versus
JAWAHARLAL NEHRU UNIVERSITY ..... Respondent
Through: Ms. Ginny J. Rautray, Mr.
Navdeep Singh, Mr. Ranvijay
Singh & Ms. Devika Thakur,
Advocates.
CORAM:
HON'BLE MR. JUSTICE C.HARI SHANKAR
ORDER
% 23.01.2024
1. There is no appearance on behalf of the petitioners. Ms. Ginny J. Rautray appears for the respondent.
2. Written submissions, as directed, have not been filed by the W.P.(C) 7406/2018 & 7464/2018 Page 1 of 2 This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 25/01/2024 at 06:01:46 parties.
3. Re-notify for hearing and disposal on 8 May 2024.
4. In the meanwhile, let written submissions, not exceeding five pages each, be filed by both sides after exchanging copies with each other.
C.HARI SHANKAR, J JANUARY 23, 2024 B.S. Rohella Click here to check corrigendum, if any W.P.(C) 7406/2018 & 7464/2018 Page 2 of 2 This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 25/01/2024 at 06:01:46