Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 19B] [Entire Act] Union of India - Subsection Section 19B(4) in The Khadi And Village Industries Commission Act, 1956 (4)The expenses of the Tribunal shall be borne by the Commission.]
