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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Rajasthan - Subsection

Section 4(3) in The Rajasthan Colonisation (Bhakra Project Government Land Allotment and Sale) Rules, 1955

(3)All leases sanctioned in favour of Co-operative Societies which have not been cultivated lo full extent for the last three successive crops next preceding 1st July, 1955.