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[Cites 0, Cited by 0] [Section 27(1)] [Section 27] [Entire Act]

State of Goa - Subsection

Section 27(1)(b) in The Goa, Daman and Diu Agricultural Tenancy (Revenue Survey and Record of Rights) Rules, 1967

(b)Names of all persons who are owners, occupants, Government lessees or mortgagees of the land;